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State of West Bengal - Section

Section 4 in Kanyashree University Act, 2018

4. Objects of the University.

- The following shall be the objects of the University, namely to:-
(1)promote, propagate and cause further development of study and research on all and allied branches of studies;
(2)act as an optimum blend of the modern system of learning and modern research methodology from occidental point of view;
(3)provide facilities for the advanced studies in various mode of environmental studies aiming to empowering women's education;
(4)pursuing studies in various branches of studies in Science, Humanities, Commerce, Languages, Law, Social studies and other related branches of study.