Section 10(4) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003
(4)The Vice-Chancellor shall hold office for a term of three years and he shall be eligible for re-appointment to that office for a further term of three years only:Provided that no person appointed as the Vice-Chancellor shall continue to hold his office as such after he attains the age of 65 years.
