Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96(1)] [Section 96] [Entire Act]

State of Rajasthan - Subsection

Section 96(1)(i) in Ajmer Development Authority Act, 2013

(i)any service rendered by any officer or servant so absorbed before such constitution shall be deemed to be service rendered under the Authority; and