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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(3)(a) in The M.P. Horse Sickness Act, 1960

(a)is of opinion that any horse is not infective, he shall return it to the owner or to the person who, in his opinion is entitled to its possession :