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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax vs M/S Rajesh Exports Ltd. on 16 April, 2021

Bench: Ashok Bhushan, R. Subhash Reddy

     ITEM NO.6                    Court 7 (Video Conferencing)            SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)……... Diary No(s).24960/2020

     (Arising out of impugned final judgment and order dated 14-10-2014
     in ITA No.1/2009, 06-01-2020 in RP No.378/2017 passed by the High
     Court Of Karnataka At Bengaluru)

     PR. COMMISSIONER OF INCOME TAX & ANR.                               Petitioner(s)

                                                       VERSUS

     M/S RAJESH EXPORTS LTD.                                             Respondent(s)

     (IA   No.2132/2021-CONDONATION   OF   DELAY   IN   FILING   and  IA
     No.2133/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 16-04-2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE R. SUBHASH REDDY

     For Petitioner(s)                 Mr. N. Venkataraman, ASG
                                       Ms. Gargi Khanna, Adv.
                                       Mr. Akshay Amritanshu, Adv.
                                       Ms. Swati Ghildiyal, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice on the petition as well as on the application for condonation of delay.

Tag with C.A. No.9175/2018.

(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.04.16 17:35:15 IST Reason: