Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Rajesh Exports Ltd. on 16 April, 2021
Bench: Ashok Bhushan, R. Subhash Reddy
ITEM NO.6 Court 7 (Video Conferencing) SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)……... Diary No(s).24960/2020
(Arising out of impugned final judgment and order dated 14-10-2014
in ITA No.1/2009, 06-01-2020 in RP No.378/2017 passed by the High
Court Of Karnataka At Bengaluru)
PR. COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
M/S RAJESH EXPORTS LTD. Respondent(s)
(IA No.2132/2021-CONDONATION OF DELAY IN FILING and IA
No.2133/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 16-04-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. N. Venkataraman, ASG
Ms. Gargi Khanna, Adv.
Mr. Akshay Amritanshu, Adv.
Ms. Swati Ghildiyal, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the petition as well as on the application for condonation of delay.
Tag with C.A. No.9175/2018.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2021.04.16 17:35:15 IST Reason: