Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Ramesh Chand Thakur vs . State Of H.P. & Ors. on 20 October, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

.

Ramesh Chand Thakur vs. State of H.P. & ors.

CWP No.8097 of 2023 20.10.2023 Present: Mr. Gopal Singh, Mr. Ashwani Sharma and Mr. Sanjay Bhardwaj, Advocates, for the petitioner.

of Mr. Rajan Kahol, Mr. Vishal Panwar and Mr. B.C. Verma, Additional Advocates General, for the respondents/State.

rt CWP No.8097 of 2023 & CMP No.15292 of 2023 Notice. Mr. B.C. Verma, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents. He prays for and is granted four weeks' time to file reply.

List on 30.11.2023.

(Sandeep Sharma) Judge 20th October, 2023 (reena) ::: Downloaded on - 20/10/2023 20:42:13 :::CIS