Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Bihar - Subsection Section 51(c) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003 (c)to visit the institution and make suggestions for the improvement and development of institutions under sub-section (2) of Section 35 of this Act;
