Allahabad High Court
Jagdish Narain Singh vs State Of U.P. Trhu Sec. Dept Of Awas , Sec. ... on 23 July, 2010
Author: Vi°Ay Manohar Sahai
Bench: Vi°Ay Manohar Sahai
Court No. - 9 Case :- WRIT - C No. - 24317 of 2010 Petitioner :- J agdish Narain Singh Respondent :- State Of U.P. Trhu Sec. Dept Of Awas , Sec. Lko. And Others Petitioner Counsel :- Nripendra Mishra Respondent Counsel :- C.S.C. Hon'ble Vi°ay Manohar Sahai,J.
Hon'ble Mrs. J avashree Tiwari.J. The matter is released from assignment. List before another Bench after obtaining nomination from Hon'ble the Chief Justice.
Order Date :- 23.7.2010 P.P.