Section 7(11)(i) in The M.P. Electricity Reforms First Transfer Scheme Rules, 2003

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State of Madhya Pradesh - Subsection

Section 7(11)(i) in The M.P. Electricity Reforms First Transfer Scheme Rules, 2003

(i)"Existing Pensioner" means all the persons eligible for the pension as on the date of the transfer from the Board and shall include family members of the personnel, and

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State of Madhya Pradesh - Subsection

Section 7(11)(i) in The M.P. Electricity Reforms First Transfer Scheme Rules, 2003