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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional courses through Common Entrance Test Ruels, 2006

(2)The Convenor of ICET Admissions shall collect Rank list of the qualified candidates of ICET prepared by the Convenor of ICET as per Rule 5 of the Andhra Pradesh Integrated Common Entrance Test for Admission into MBA/MCA Rules, 2004.