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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(xiii) in Bihar Outstanding Sportsperson Appointment Rules, 2014

(xiii)Merit list prepared by the selection committee for appointment of outstanding sports persons shall be sent to the General Administration Department. After verification of the certificates, list of the outstanding sports persons shall be sent by the General Administration Department to the concerned appointing authority on the basis of the vacancies as per their requisitions.