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[Cites 0, Cited by 0] [Section 20A(1)] [Section 20A] [Entire Act]

State of Himachal Pradesh - Subsection

Section 20A(1)(i) in Himachal Pradesh General Sales Tax Act, 1968

(i)to afford him the necessary facility to inspect such books of accounts or other documents as he may require and which may be available at such place,