Central Administrative Tribunal - Delhi
Manish Kr Sharma vs Arvind Kejriwal &Amp Ors on 2 December, 2019
1
CP No. 313/2019 in OA No. 3419/2014
Central Administrative Tribunal
Principal Bench: New Delhi
CP No. 313/2019
in
OA No.3419/2014
This the 2nd day of December, 2019
Hon'ble Mr. S.N. Terdal, Member (J)
Hon'ble Mr. Pradeep Kumar, Member (A)
1. Manish Kumar Sharma (age 41 years)
60.50% marks
S/o late Shri Ram Dutt Sharma Peon-cum-Assistant
Meter Reader R/o H-4, Delhi Jal Board Colony
Jhandewalan,
New Delhi -55.
2. Mahinder Pal Singh (age 50 years)
61.50% marks
S/o Shri Manohar Singh
Peon-cum-Assistant Meter Reader
R/o 258, Indira Vihar, Delhi -9.
3. Sat Narain (age 59 years)
60.50% marks
S/o Shri Sri Ram
Peon-cum-Assistant Meter Reader
Delhi Jal Board.
4. Shashi Kant (age 50 years)
57.50% marks
S/o Shri Jadgish Sharma
Chowkidar
R/o 285/D-16, Sector 3, Rohini, Delhi.
5. Sandeep Kumar (45 years)
56.00% marks
S/o Shri Shanker Prasad
Balder
R/o 976/17, Shiv Mandir
Wazirabad, Delhi.
6. Harpal Singh (age 48 years)
56.00% marks
S/o Rattan
Lal Balder.
R/o C-74, Shivram Park, Nagloi, Delhi.
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CP No. 313/2019 in OA No. 3419/2014
7. Brij Mohan (age 53 years)
58.50% marks
S/o Devki Nandan
Baldar
R/o A-85, Swarup Nagar, Delhi-42.
8. Srikant (46 years)
58.50% marks
S/o Shri Dijander Lal
Baldar
R/o A-9, Radhe Shyam Park, Saihabad, Ghaziabad.
9. Pradeep Kumar Sharma (age 50 years)
55.50% marks
S/o Shri Sukdev Sharma
Chowkidar
R/o 555, Nai Basti, Kiashan Ganj, Delhi -7.
10. Girish Chandra Joshi (age 49 years)
57.50% marks
S/o Shri K.L.Joshi
Assistant-Pump-driver
R/o E-1/7/368-A, Nehru Vihar, Delhi - 94.
11. Yatender Kumar Sharma (age 48 years)
58.00% marks
S/o Shri Musaddi Lal
Mali
R/o E-5/45, Raji Gali, Dayalpur, Delhi.
12. Ramesh Chander (age 46 years)
60.00% marks
S/o Shri Hari Dutt
Assistant - Pump- Driver
R/o E-83, 1st Floor, Gali No.3, East Vinod Nagar, Delhi.
.... Applicants
(By Advocate : Mr. H.K Bajpai for Mrs. Meenu Mainee)
Versus
1. Shri Arvind Kejriwal
Chairman
Delhi Jal Board
Jhandewalan, Karol, New Delhi.
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CP No. 313/2019 in OA No. 3419/2014
2. Shri Anshu Prakash
Chief Secretary
Government of NCT, Delhi
Delhi Secretariat, ITO Delhi.
3. Shri Naresh Kumar Singh
Chief Executive Officer
Delhi Jal Board
Jhandawalan, Karol Bagh
New Delhi.
..... Respondents
(By Advocate: Mr. Rajeev Kumar)
ORDER (ORAL)
Mr. S.N. Terdal :
In view of the compliance affidavit filed by the respondents on 15.10.2019, CP is closed and notices issued to the respondents are discharged. If the applicant remain still aggrieved, he may take appropriate remedy, as per law. No costs.
(Pradeep Kumar (S.N. Terdal) Member (A) Member (J) /anjali/