Section 68(1) in The M.P. Panchayat Nirvachan Niyam, 1995
(1)The Presiding Officer shall, after preparation of ballot paper account under Rule 67, put into separate packets-(i)the marked copy of the voters' list;(ii)the counterfoils of the used ballot papers;(iii)the ballot papers not issued to the voters;(iv)the tendered ballot papers in Form 14 along with their list;(v)the cancelled ballot papers;(vi)any other papers directed by the Commission to be kept in a separate packet.Explanation. - Separate packet shall be prepared for election to the oi l ice of Panch, Sarpanch, Member of Janpad Panchayat and Member of Zila Panchayat.
