Custom, Excise & Service Tax Tribunal
M/S Ellora Mechanical Products Pvt. Ltd vs Cce, Noida on 31 July, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH - COURT NO. 1
Excise Appeal Nos. 4875/04, 1147-48 & 1419-20 of 2002
DATE OF HEARING : 31.07.2008
DATE OF DECISION : 31.07.2008
M/s Ellora Mechanical Products Pvt. Ltd. . Appellants
(Rep by Sh. S.D. Gaur, Adv.)
VERSUS
CCE, Noida . Respondent
(Rep. by Sh. H.K. Thakur, Jt. CDR) ORDER SHEET These five appeals have been listed for final hearing. However, it appears that except in the case of M/s Ellore Mechanical Products Pvt. Ltd. (Excise Appeal No. 4875 of 2004), notice has not been issued in other appeals. As notice was not issued in other four appeals, none of these cases could be listed for hearing. Office should be careful in listing the cases in future.
2. Adjourned to 18th September, 2008. Notice may be issued to the appellants in other four appeals.
(JUSTICE S.N. JHA) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay