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State of Punjab - Section

Section 9 in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981

9. Power to transfer.

- [Sections 3 and 15]. - (1) The managing committee, which is running two or more privately managed recognised schools, may transfer any employee from one school to another school under its control :-(a)with the prior approval of the Director; or(b)on the request of the employee, under intimation to the Director :Provided that no employee shall be transferred to a post lower in rank or carrying a pay or pay scale which is less than, the basic pay or the pay scale he would have drawn but for his transfer.
(2)An employee may seek appointment to an aided post in another privately- managed recognised school through his previous employer.