Calcutta High Court (Appellete Side)
Sm. Menoka Malik & Ors vs The State Of West Bengal & Ors on 13 December, 2019
Author: Tirthankar Ghosh
Bench: Tirthankar Ghosh
1 02 13.12.2019 CRR 765 of 2002 g.b. Court No.34 Sm. Menoka Malik & Ors.
Vs. The State of West Bengal & Ors. Department is directed to furnish a report as to whether any communication has been received from the Hon'ble Supreme Court in respect of CRR 765 of 2002. This order is being passed on the basis of Xerox copies submitted by the learned advocate for the petitioners in respect of appeal no.1198 of 2006 wherein the Hon'ble Apex Court was pleased to set aside the order dated 30.06.2004 passed in CRR 765 of 2002.
Let this matter appear under the same heading on 18.12.2019.
(Tirthankar Ghosh, J.) 2