Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act] Union of India - Subsection Section 66(2)(a) in The Copyright Rules, 2013 (a)treated fairly, honestly, impartially, courteously, and ensure that its dealings with them are more transparent;