Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 46] [Entire Act] State of Tamilnadu - Subsection Section 46(ii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (ii)is not less than two lakh rupees, but is less than ten lakh rupees,
