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Karnataka High Court

Sheela Naik D/O. Anant M Pandit vs The Principal Secretary on 8 January, 2015

Author: Aravind Kumar

Bench: Aravind Kumar

                        :1:


          IN THE HIGH COURT OF KARNATAKA
                  DHARWAD BENCH

      DATED THIS THE 8TH DAY OF JANUARY, 2015

                      BEFORE

     THE HON'BLE MR. JUSTICE ARAVIND KUMAR

        WRIT PETITION NO.103203/2014 [S-RES]

BETWEEN

1.   SHEELA NAIK D/O. ANANT M PANDIT
     AGE: 42 YEARS, OCC: SELECTION GRADE LECTURE
     IN ELECTRONICS & COMMUNICATION
     ENGINEERING DEPARTMENT

2.   RAMCHANDRA S/O. NINGAPPA GANDHI
     AGE: 44 YEARS, OCC: SELECTION GRADE LECTURE
     IN ELECTRONICS & COMMUNICATION ENGINEERING
     DEPARTMENT

3.   SHANKAR S/O. SHRISHAIL MIRAJI
     AGE: 46 YEARS, OCC: SELECTION GRADE LECTURE
     IN AUTOMOBILE ENGINEERING DEPARTMENT

4.   PRAKASHAIAH S/O. NINAYYA BHANDARIMATH
     AGE: 49 YEARS, OCC: SELECTION GRADE LECTURE
     IN AUTOMOBILE ENGINEERING DEPARTMENT

5.   SHARANAPPA S/O. YALLAPPA PURAD
     AGE: 43 YEARS, OCC: SELECTION GRADE LECTURE
     IN AUTOMOBILE ENGINEERING DEPARTMENT

6.   VEERBHADRAPPA S/O. SANGAPPA JALAWADI
     AGE: 44 YEARS, OCC: SELECTION GRADE LECTURE
     IN AUTOMOBILE ENGINEERING DEPARTMENT

7.   SANJEEV S/O. PARASAPPA NAIK
     AGE: 43 YEARS, OCC: SELECTION GRADE LECTURE
     IN AUTOMOBILE ENGINEERING DEPARTMENT
                           :2:


8.    SANGEETA D/O. GANAPATI M SHALDAR
      AGE: 45 YEARS, OCC: SELECTION GRADE LECTURE
      IN ELECTRICAL AND ELECTRONIC ENGINEERING
      DEPARTMENT

9.    TIPPANNA S/O OGEPPA YADRANVI
      AGE: 40 YEARS, OCC: SELECTION GRADE LECTURE
      IN ELECTRICAL AND ELECTRONIC ENGINEERING
      DEPARTMENT

10.   BALASAHEB S/O. APPANNA KUMBHAR
      AGE: 40 YEARS, OCC: SELECTION GRADE LECTURE
      IN SCIENCE ENGINEERING DEPARTMENT

      ALL ARE R/O. GOMATESH POLYTECHNIC,
      GOMATESH NAGAR, P O. HINDWADI, BELGAUM

                                     ... PETITIONERS
(BY SRI. VITTHAL S TELI, ADV.)

AND

1.    THE PRINCIPAL SECRETARY
      DEPARTMENT OF HIGHER EDUCATION
      DR AMBEDKAR VEEDHI BANGALORE

2.    THE DIRECTOR
      TECHNICAL EDUCATION
      PALACE ROAD, BANGALORE       ... RESPONDENTS


     THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND  OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE CIRCULAR DATED 06.02.2007 VIDE
ANNEXURE - A ISSUED BY THE RESPONDENT NO.1 IN SO
FAR AS DECLINE THE SERVICE RENDERED BY THE
PETITIONERS FROM INITIAL DATE OF APPOINTMENT TILL
THE DATED APPROVAL FOR GRANT-IN-AID AND ETC.


     THIS WRIT PETITION COMING ON FOR ORDERS,
THIS DAY, THE COURT MADE THE FOLLOWING:
                           :3:


                        ORDER

Learned counsel for the petitioners has filed a memo seeking permission to withdraw the writ petition.

Memo is placed on record. Accordingly, writ petition is dismissed as withdrawn.

Sd/-

JUDGE Rsh