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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4)(b) in The Coconut Development Board Act, 1979

(b)[the Horticulture Commissioner] [Substituted by Act 21 of 1987, Section 2, for " the Agriculture Commission" ] to the Government of India, ex officio;