Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 18 September, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-1
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
IP-COM/16/2024
IA NO: GA-COM/2/2024, GA-COM/3/2024
SAJ FOOD PRODUCTS PVT LTD
VS
M/S PARLE BISCUITS PVT LTD
BEFORE: The Hon'ble JUSTICE SUGATO MAJUMDAR
Date: 18th September, 2025.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv. Mr. Debnath Ghosh, Sr. Adv. Mr. Biswaroop Mukherjee, Adv. Mr. Bhabesh Garodia, Adv. Mr. Abhijit Sarkar, Adv.
...for the plaintiff Mr. S. N. Mookerji, Sr. Adv. Mr. Sayantan Bose, Sr. Adv.
Mr. Yash Singhi, Adv.
Mr. Triptimoy Ray, Adv. Mr. Deep Bhattacharya, Adv.
...for the defendant .
The Court: Heard the matter in part. Let the matter be adjourned to 7th November, 2025. Interim order is extended till date.
(SUGATO MAJUMDAR, J.) S.Seal