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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(f) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(f)"recognized teachers" mean such persons as are approved by the University for the purpose of imparting instruction in a college or an institution admitted to the privileges of the University;