Section 3(2)(b) in The Customs and Central Excise Duties Drawback Rules, 2017

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Union of India - Subsection

Section 3(2)(b) in The Customs and Central Excise Duties Drawback Rules, 2017

(b)the average quantity or value of the imported materials or excisable materials used for production or manufacture in India of a particular class of goods;

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Union of India - Subsection

Section 3(2)(b) in The Customs and Central Excise Duties Drawback Rules, 2017