Bombay High Court
Maha. Rajya Apprentice Union Thr. ... vs Maha. State Electricity Transmission ... on 23 March, 2026
Author: Anil S. Kilor
Bench: Anil S. Kilor
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
WRIT PETITION NO. 2373 OF 2026
MAHARASHTRA RAJYA APPRENTICE UNION AFFILIATED WITH VIDHARBHA RASHTRIYA
ELECTRIC WORKERS UNION (INTC) THROUGH ITS PRESIDENT SHRI DAMODHAR
CHANGOLE, NAGPUR AND OTHERS
Vrs.
MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD. (MSETCL), MUMBAI
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Shri V. G. Wankhede, Advocate for petitioners.
CORAM: ANIL S. KILOR AND
RAJ D. WAKODE, JJ.
DATE : 23/03/2026
1. Heard Shri V. G. Wankhede, learned counsel for the petitioners.
2. Issue notice to the respondent, returnable on 04/05/2026.
3. The petitioners are permitted to serve the respondent by private mode in addition to the regular mode of service and file an affidavit of service by next date, failing which the petitioners shall pay costs of Rs.500/- (Rs. Five hundred) in the 'Public Welfare Account' bearing No. 129712010001014, IFSC Code No. UBINO812978 with Union Bank of India, High Court Branch, Civil Lines, Nagpur.
2 125-WP-2373-2026.odt
4. Office objections, if any, be removed before the returnable date.
[JUDGE] [JUDGE]
Choulwar
Signed by: V.M. Choulwar (VMC) Designation: PS To Honourable Judge Date: 23/03/2026 19:33:55