Delhi High Court - Orders
M/S Dhampur Sugar Mills Ltd vs Hindustan Petroleum Corporation Ltd on 25 October, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~14(2020 matter)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 233/2020
M/S DHAMPUR SUGAR MILLS LTD ..... Petitioner
Through: Mr. Prasenjit Keswani and
Mr.Upamanyu Tewari, Advs.
versus
HINDUSTAN PETROLEUM CORPORATION LTD
..... Respondent
Through Mr. Naveen Raheja, Adv.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 25.10.2021
1. Both sides are present.
2. List this matter for hearing and disposal at the end of the Board subject to earlier part-heard matters, if any, on 18th January, 2022.
3. Both sides are directed to file short note of their respective submissions, if already not filed, not exceeding seven pages each after exchanging copies with each other.
4. Let the arbitral record be requisitioned in the meanwhile.
C. HARI SHANKAR, J.
OCTOBER 25, 2021 dsn Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:28.10.2021 11:46:13