Section 45 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014
45. Investment of Zila Parishad Fund.
- The Zila Parishad may make any investment in the shape of fixed deposit in public sector banks from its surplus Funds or Funds for deferred projects keeping in view its requirement, record of which shalt be maintained in Form FBA-17.
