Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66D] [Entire Act] State of Maharashtra - Subsection Section 66D(v) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (v)to remind the Area Sabha members of their obligations to pay municipal taxes and user charges.
