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Supreme Court - Daily Orders

Abhiram Singh vs C.D. Commachen (Dead) By Lrs.. on 25 October, 2016

Bench: Chief Justice, Madan B. Lokur, S.A. Bobde, Adarsh Kumar Goel, Uday Umesh Lalit, D.Y. Chandrachud, L. Nageswara Rao

                                                     1

     ITEM NO.701                             COURT NO.1                   SECTION XVI

                              S U P R E M E C O U R T O F             I N D I A
                                      RECORD OF PROCEEDINGS

                                         Civil Appeal    No.37/1992

     ABHIRAM SINGH                                                        Appellant(s)

                                                    VERSUS

     C.D. COMMACHEN (DEAD) BY LRS.& ORS.                                  Respondent(s)

     (With appln.(s) for impleadment and intervention and office report)

     WITH
     C.A. No. 8339/1995
     (With appln.(s) for impleadment and intervention and office report)

     Date : 25/10/2016 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE   THE   CHIEF JUSTICE
                         HON'BLE   MR.   JUSTICE MADAN B. LOKUR
                         HON'BLE   MR.   JUSTICE S.A. BOBDE
                         HON'BLE   MR.   JUSTICE ADARSH KUMAR GOEL
                         HON'BLE   MR.   JUSTICE UDAY UMESH LALIT
                         HON'BLE   DR.   JUSTICE D.Y. CHANDRACHUD
                         HON'BLE   MR.   JUSTICE L. NAGESWARA RAO

     For Appellant(s)                      Mr.   Arvind P. Datar,Sr.Adv.
     (CA NO.37/1992)                       Mr.   Abhay Anand Jena,Adv.
                                           Ms.   Bina Gupta, AOR
                                           Mr.   Ranjit B. Raut,Adv.
                                           Ms.   Surbhi Kapoor,Adv.
                                           Mr.   Sarthak Mehrotra, Adv.

     (CA No.8339/1995)                     Mr. Anoop G. Choudhari,Sr.Adv.
                                           Mr. Mohit Sharma, Adv.
                                           Ms. Sumeeta Chaudhari, Adv.
                                           Mrs. Shiraz Contractor Patodia, AOR

     For Respondent(s)/
     Applicant(s)
     (CA No.37/1992)                       Mr.   B.A. Desai,Sr.Adv.
                                           Mr.   Kapil Sibal, Sr. Adv. (for R-5)
Signature Not Verified
                                           Mr.   Salman Khurshid,Sr.Adv. (for R-3)
                                           Mr.   Chirag M. Shroff, AOR
Digitally signed by
SANJAY KUMAR
Date: 2016.10.28
16:32:04 IST
Reason:                                    Mr.   Imtiaz Ahmed,Adv.
                                           Mr.   Antony R. Julian,Adv.
                                           Ms.   Gitanjali Kapur,Adv.
                                           Mr.   Aadil Singh Boparai,Adv.
                                           Mr.   Arpit Shukla,Adv.
                         2

               Mr.   Koshy John, Adv.
               Mr.   Nizam Pasha, Adv.
               Ms.   Anusha Nagarajan, Adv.
               Mr.   Adit Pujari, Adv.
               Mr.   Raghav Tankha, Adv.
               Ms.   Neha Sangwan,Adv.
               Ms.   Kumud Lata Das,Adv.
               Mr.   Ravi Aggarwal, Adv.

(I.A.No.11)    Mr. Mohd. Shahid Hussain,Adv.
               Mr. Ejaz Maqbool, AOR

(I.A.No.13)    Mr.   A.N.S. Nadkarni, ASG
               Mr.   Nishant R. Katneshwarkar, AOR.
               Mr.   Salvador Santosh Rebello, Adv.
               Mr.   Arpit Rai, Adv.

(I.A.No.14)    Ms.   Indira Jaising,Sr.Adv.
               Ms.   Aparna Bhat,AOR.
               Ms.   Payal Bahl, Adv.
               Ms.   Rajshree Bhatnagar, Adv.
               Mr.   Pukhrambam Ramesh Kumar, Adv.
               Mr.   Mayank Sapra,Adv.
               Ms.   Mehek Dev, Adv.
               Mr.   Rohit Ghosh, Adv.
               Ms.   Josita Rai, Adv.

(I.A. No.15)   Mr. C.S. Vaidyanathan, Sr.Adv.
               Mr. Shuvodeep Roy, AOR

(I.A. No.16)   Mr.   K.K. Venugopal, Sr. Adv.
               Mr.   M.N. Krishnamani, Sr. Adv.
               Mr.   Merusagar Samantary, AOR
               Ms.   Viddusshi, Adv.
               Mr.   Pushpender Singh, Adv.
               Mr.   Sayooj Mohandas, Adv.
               Mr.   Santosh Kumar, Adv.
               Mr.   Pranav Kumar, Adv.
               Mr.   Bharat Shood, Adv.
               Mr.   Vikramjit Banerji, Adv.
               Mr.   Bhaskar Goutam, Adv.
               Mr.   Bhaktivardan, Adv.

(I.A. No.17)   Ms. Archana Pathak Dave, AOR
               Ms. Ankita Chaudhary, Adv.
               Mr. Santosh Kumar, Adv.

(I.A. No.18)   Ms.   Swarupama Chaturvedi, AOR
               Mr.   B.N. Dubey, Adv.
               Mr.   Kumar Gaurav, Adv.
               Mr.   R.K. Singh, Adv.
                               3

(I.A. No.19)         Mr. Prakash Kumar Singh, AOR

(I.A. No.20)         Mr. Tushar Mehta, ASG
                     Ms. Aishwarya Bhatia, Adv.
                     Ms. Hemantika Wahi, AOR

(I.A. No.21)         Mr. R.P. Goyal, AOR

(I.A. No.22)         Mr.   Sanjay R. Hegde, Sr. Adv.
                     Mr.   P.V. Dinesh, AOR
                     Ms.   Sindhu T.P., Adv.
                     Mr.   Bineesh K., Adv.
                     Mr.   S. Nithin, Adv.
                     Mr.   Pranjal Kishore, Adv.
                     Mr.   Atul Vinod Shankar, Adv.
                     Mr.   R. Beniwal, Adv.

                     Mr.   Soli J. Sorabjee, Sr. Adv.
                     Dr.   Manish Singhvi, Adv.
                     Mr.   Atul Jha, Adv.
                     Mr.   Sandeep Jha, Adv.
                     Mr.   Dharmendra Kumar Sinha, Adv.

(C.A.No.8339/1995)   Mr. Shyam Divan,Sr.Adv.
                     Mr. Udayaditya Banerjee,Adv.
                     Mrs. Samiksha Godiyal, Adv.
                     Mr. Akshay Puranik, Adv.
                     Mr. Vikramjit Banerjee,Adv.
                     Mr. Nachiketa Joshi, AOR
                     Ms. Sucheta Joshi, Adv.
                     Mr. Ritwiz Rishabh,Adv.
                     Mr. Vadrevu Pattabhi Ram, Adv.

For Applicant(s)     Mr.   Tushar Mehta,ASG
(I.A.No.7)           Mr.   Purushaindra Kaurav,AAG
                     Mr.   Anuradha Mishra, Adv.
                     Mr.   Arjun Garg, AOR
                     Mr.   Rajat Nair,Adv.
                     Mr.   Manish Yadav,Adv.
                     Mr.   Ishan Nagar, Adv.

                     Mr. C.D. Singh, Adv.
                     Ms. Sylona Mohapatra, Adv.

(I.A.NO.6)           Prof. Bhim Singh,Sr.Adv.
                     Mr. Ajay Kumar Singh, AOR
                     Mr. Durg Vijay Singh,Adv.
                     Mr. Balwant Singh, Adv.
                     Mr. Ram Shiromani Yadav, Adv.
                     Mr. Prakash Gautam, Adv.
                     Mr. Sheenu Chauhan,Adv.
                     Mr. Sujeet Kumar Singh, Adv.
                                              4


(I.A. No.8)                      Mr. Tushar Mehta, ASG
                                 Ms. Aishwarya Bhatia, Adv.
                                 Ms. Hemantika Wahi, AOR

                                 Mr. Pankaj Pandey, Adv.


       UPON hearing the counsel the Court made the following
                             O R D E R

Mr. Shyam Divan, learned senior counsel appearing for the respondent in C.A. No.8339 of 1995 resumed his arguments at 10.30 a.m. and concluded at 12.30 p.m. Then, Mr. Anoop G. Chaudhuri, learned senior counsel appearing for the appellant in C.A. No.8339 of 1995 started his submissions and concluded at 3.00 p.m. Thereafter, Mr. B.A. Desai, learned senior counsel appearing for the respondents in C.A. No.37 of 1992 started his submissions and was on his legs when the Court rose for the day leaving the matters part-heard.

List the matters tomorrow (26.10.2016) as part-heard matters.


                                    * * * * * * *



ITEM NO.701                         COURT NO.1                           SECTION XVI

                 S U P R E M E C O U R T O F                     I N D I A
                         RECORD OF PROCEEDINGS

                           Civil Appeal           No.37/1992

ABHIRAM SINGH                                                            Appellant(s)

                                             VERSUS

C.D. COMMACHEN (DEAD) BY LRS.& ORS.                                      Respondent(s)

(With appln.(s) for impleadment and intervention and office report) 5 WITH C.A. No. 8339/1995 (With appln.(s) for impleadment and intervention and office report) Date : 26/10/2016 These appeals were called on for hearing today.

CORAM & APPEARANCE: SAME AS ABOVE UPON hearing the counsel the Court made the following O R D E R Mr. B.A. Desai, learned senior counsel resumed his submissions at 10.30 a.m. and concluded at 11.25 p.m. Then, Mr. Kapil Sibal, learned senior counsel appearing for Respondent No.5 in C.A. No.37 of 1992 started his submissions and concluded at 4.00 p.m. List the matters tomorrow (27.10.2016) as part-heard matters.


                          * * * * * * *



ITEM NO.701               COURT NO.1                   SECTION XVI

                S U P R E M E C O U R T O F        I N D I A
                        RECORD OF PROCEEDINGS

                      Civil Appeal    No.37/1992

ABHIRAM SINGH                                          Appellant(s)

                                 VERSUS

C.D. COMMACHEN (DEAD) BY LRS.& ORS.                    Respondent(s)

(With appln.(s) for impleadment and intervention and office report) WITH C.A. No. 8339/1995 (With appln.(s) for impleadment and intervention and office report) Date : 27/10/2016 These appeals were called on for hearing today.

CORAM & APPEARANCE: SAME AS ABOVE 6 UPON hearing the counsel the Court made the following O R D E R Mr. Salman Khurshid, learned senior counsel appearing for Respondent No.3 in C.A. No.37 of 1992 started his submissions at 10.30 a.m. and concluded at 12.10 p.m. Then, Ms. Indira Jaising, learned senior counsel appearing for the applicant in I.A. No.14 started her submissions and concluded at 2.30 p.m. Thereafter, Mr. Tushar Mehta, learned Additional Solicitor General appearing for applicant(s) in I.A. No.20 in C.A. No.37 of 1992 and I.A. Nos.7 and 8 in C.A. No.8339 of 1995 made his submissions up to 3.05 p.m. Then, Mr. C.S. Vaidyanathan, learned senior counsel appearing for the applicant in I.A. No.15, Mr. A.N.S. Nadkarni, learned Additional Solicitor General appearing for applicant in I.A. No.13 and Mr. Sanjay R. Hegde, learned senior counsel appearing for applicant in I.A. No.22 made their submissions for a few minutes.

Mr. Arvind P. Datar, learned senior counsel made his reply submissions up to 3.50 p.m. Then, Mr. K.K. Venugopal, learned senior counsel appearing for the applicant in I.A. No.16 made his submissions for a few minutes. Thereafter, Mr. Shyam Divan, learned senior counsel concluded his reply submissions at 4.10 p.m. Arguments concluded.

Judgment reserved.

7

Applications for impleadment and intervention are allowed.

Written submissions, if any, be filed within one week.




(Charanjeet Kaur)            (Shashi Sareen)                  (Sanjay Kumar-I)
   AR-cum-PS                    AR-cum-PS                       AR-cum-PS



(Mahabir Singh)         (Tapan K. Chakraborty)                 (Veena Khera)
  Court Master                 Court Master                    Court Master



(Meenakshi Kohli)            (Ashok Raj Singh)
  Court Master                 Court Master