Patna High Court - Orders
Mandhata Mishra & Ors. vs The State Of Bihar on 30 September, 2013
Author: Ajay Kumar Tripathi
Bench: Ajay Kumar Tripathi
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.33071 of 2013
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1. Mandhata Mishra S/O Yogendra Mishra Resident Of Village- Shripur
Gahar Tole, Shivnagar, P.S- Khanpur, District- Samastipur.
2. Ramanand Yadav @ Ram Prit Yadav @ Ramanand Prasad Yadav S/O..
Resident Of Village- Shripur Gahar Tole, Shivnagar, P.S- Khanpur,
District- Samastipur.
3. Ashok Yadav @ Ashok Kumar Yadav S/O Ramanand Yadav Resident
Of Village- Shripur Gahar Tole, Shivnagar, P.S- Khanpur, District-
Samastipur.
4. Ram Babu Yadav S/O Ramanand Yadav Resident Of Village- Shripur
Gahar Tole, Shivnagar, P.S- Khanpur, District- Samastipur.
.... .... Petitioner/s
Versus
1. The State Of Bihar
.... .... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Pramod Kumar Singh
For the Opposite Party/s : Mr. A. Dayal, APP
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CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
ORAL ORDER
2 30-09-2013Call for carbon copy of the case diary of Khanpur PS Case No.26 of 2013 from the court of Chief Judicial Magistrate, Samastipur.
(Ajay Kumar Tripathi, J) sk