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[Cites 0, Cited by 0] [Section 47] [Entire Act]

Bengal Presidency - Subsection

Section 47(f) in Police Regulations, Bengal , 1943

(f)Whenever the Superintendent thinks it necessary for the better supervision of the work or in view of the incidence of crime, he should pay additional visits to police-stations or have them inspected under regulation 45 by an Assistant or a Deputy Superintendent.