Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(1) in Code on Wages, 2019 (1)The Central Government shall fix floor wage taking into account minimum living standards of a worker in such manner as may be prescribed:Provided that different floor wage may be fixed for different geographical areas.
