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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(r) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(r)"steering gear power unit" means :-
(i)in the case of electro-hydraulic steering gear, the electric motor, and its associated electrical equipment; or
(ii)in the case of electro-hydraulic steering gear, the electric motor, and its associated electrical equipment and connected pump;
(iii)in the case of steam-hydraulic or pneumatic hydraulic steering gear, the driving engine and connected pump;