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[Cites 0, Cited by 0] [Section 2] [Entire Act]

International Treaty - Subsection

Section 2(i) in Agreement Between the Government of the Republic of India and the Government of the Democratic Socialist Republic of Sri Lanka on the Transfer of Sentenced Persons

(i)consent to the transfer is given by the sentenced person or, where in view of his age or physical or mental condition either Contracting, State considers it necessary, by any other person entitled to act on his behalf, in accordance with the laws of the Contracting State; and