Section 3(5)(b) in The Goa Judicial Service Rules, 2005

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State of Goa - Subsection

Section 3(5)(b) in The Goa Judicial Service Rules, 2005

(b)the High Court finds him to be fit to be conferred with Assured Career Progression Scale and his performance as reflected in the Annual Confidential Reports is not less than average;

(ii)A Civil Judge/Senior Civil Judge shall be entitled to be considered for Second Assured Career Progression Scale on completion of 10 years of service as Civil Judge/Senior Civil Judge, if-

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State of Goa - Subsection

Section 3(5)(b) in The Goa Judicial Service Rules, 2005