Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(4)(b) in Chhattisgarh State Rajmarg Adhiniyam, 2003

(b)issue the notification under sub-section (1) with such modification, if any, as it may think fit.