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State of Rajasthan - Section

Section 48 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

48. Medical Facilities.

- The employees and their families shall be entitled to such medical facilities as laid down in the Rajasthan Civil Services (Medical Attendance) Rules, 1970 and any orders relating thereto, issued by the Government of Rajasthan amended from time to time.