Section 289(1)(c) in The M.P. Municipal Corporation Act, 1956

[Cites 0, Cited by 0] [Section 289(1)] [Section 289] [Entire Act]

State of Madhya Pradesh - Subsection

Section 289(1)(c) in The M.P. Municipal Corporation Act, 1956

(c)build, dig or cause to be built or dug any grave or vault, or in any way dispose of or suffer or permit to be disposed of, tiny corpse, at any place other than a place for the disposal of the dead; or

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State of Madhya Pradesh - Subsection

Section 289(1)(c) in The M.P. Municipal Corporation Act, 1956