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[Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act]

State of Assam - Subsection

Section 116(2)(q) in Assam Urban Water Supply and Sewerage Board Act, 1985

(q)The procedure for obtaining and the granting or written permission and the payment of connection fee referred to in clause (a) of Section 67;