Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Rajasthan - Subsection Section 76(7) in Rajasthan Co-operative Societies Rules, 2003 (7)The Registrar may also provide in his order for the payment of the cost of the proceeding under this rule or any part of such cost as he thinks just.
