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The Chief Project Manager Dfccil vs Balwant Singh on 4 July, 2019

     ITEM NO.57                           REGISTRAR COURT. 2                       SECTION XV

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR SURINDER S. RATHI


     IA 80545/2018, in Petition(s) for Special Leave to Appeal (C)
     No(s). 16430/2018

     THE CHIEF PROJECT MANAGER DFCCIL & ORS.                                  Petitioner(s)

                                                        VERSUS

     BALWANT SINGH & ORS.                               Respondent(s)
     (Ms. Aishwarya Bhati, adv has been designated as Sr. Advocate
      IA No. 80545/2018 - EXEMPTION FROM FILING O.T.)

     Date : 04-07-2019 These matters were called on for hearing today.



     For Petitioner(s)
                                        Mr.    Saurabh Mishra, AOR
                                        Mr.    Abhishek Singh,Adv.
                                        Ms.    Samridhi Lal,Adv.
                                        Ms.    Aashana,Adv.

     For Respondent(s)                  Mr. Nitin,Adv.
                                        Mr. K.S. Bhati,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service of notice is complete qua respondent Nos. 1 and 5 but no one has entered appearance on their behalf.

Respondent Nos. 2 to 4 have filed fresh vakalatnama. Previous Advocate has already filed counter affidavit on behalf of respondent Nos. 1 to 4.

Mr. K.S. Bhati, Ld. Counsel has submitted that respondent No.1 has expired. Ld. Counsel for petitioner shall take appropriate steps within a period of four weeks.

List again on 7.11.2019.

SURINDER S. RATHI Registrar MG