Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 80] [Entire Act] Union of India - Subsection Section 80(2) in Gold (Control) Act, 1968 (2)Every appeal under this section shall be in the prescribed form and shall be verified in the prescribed manner.] [Substituted by Act 26 of 1969.]
