Calcutta High Court (Appellete Side)
Ranjita Roy vs Anil Kumar Sharma on 27 March, 2025
27.03.2025
Ct. No. 30
Item No.24
Aloke
CPAN 1680 of 2010
Ranjita Roy
-vs-
Anil Kumar Sharma
.
In CO 872 of 2010 M/s. Autocade
-vs-
Ranjita Roy & Anr.
The present contempt application is of the year 2010 and the same had been filed alleging wilful disobedience of the order dated 13.05.2010 passed in CO No. 872 of 2010.
None appears for either sides on call. Accordingly, CPAN 1680 of 2010 stands dismissed for default.
(Shampa Dutt (Paul), J. )