Section 18 in The West Bengal Vaccination Act, 1973
18. Duty of police officer.
- It shall be the duty of every police-officer in charge of a police-station to inform the Superintendent of Vaccination having jurisdiction of the existence of any unprotected child or person within the jurisdiction of the police-station when information of the existence of such child or person is given to him by any person and to render all assistance to the Superintendent to perform his functions under this Act.
