Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(101) in Jharkhand Municipal Act, 2011 (101)"Zonal Committee" means the Zonal Committee constituted in a municipality under section 49 of this Act.Part - II Constitution of MunicipalitiesChapter - 2 Constitution of Municipal Areas and Classification of Municipalities
