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Andhra Pradesh High Court - Amravati

Smt. B.Madhu And Others vs Nvs Prasada Varma on 29 January, 2026

 APHC010525952025
                    IN THE HIGH COURT OF ANDHRA PRADESH
                                  AT AMARAVATI                     [3331]
                           (Special Original Jurisdiction)

            THURSDAY,THE TWENTY NINETH DAY OF JANUARY
                  TWO THOUSAND AND TWENTY SIX

                                 PRESENT

           THE HONOURABLE SRI JUSTICE SUBBA REDDY SATTI

                        CONTEMPT CASE NO: 2819/2025

Between:

Smt. B.madhu and Others                                ...PETITIONER(S)

                                    AND

Sri Anil Kumar Singhal and Others                     ...CONTEMNOR(S)

Counsel for the Petitioner(S):

      1. K R SRINIVAS

Counsel for the Contemnor(S):

      1. NVS PRASADA VARMA

The Court made the following:
        At request of Sri N.V.S.Prasada Varma, learned counsel for the
respondents, list the matter on 26.02.2026.

____________________________ SUBBA REDDY SATTI, J PVD