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[Cites 0, Cited by 0] [Section 138(1)] [Section 138] [Entire Act]

State of Himachal Pradesh - Subsection

Section 138(1)(b) in The Himachal Pradesh Panchayati Raj Act, 1994

(b)such resolution, order, licence, permission or act is in excess of the powers conferred by this Act or is contrary to any law; or