Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(1)(ii) in The Calcutta Metropolitan Development Authority Act, 1972 (ii)the other to shall be persons who have been elected as commissioners of any municipality within the Calcutta Metropolitan Area: