Section 2(1)(j) in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018

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State of Uttar Pradesh - Subsection

Section 2(1)(j) in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018

(j)"Special Development Area" means the Special Development Area notified under the marked boundaries in the notified sajra bandobast plan located in revenue district Varanasi, Uttar Pradesh having following wards-

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State of Uttar Pradesh - Subsection

Section 2(1)(j) in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018