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State of Jharkhand - Section

Section 622 in Bihar Education Code, 1961

622. Water-rooms.

- At every school separate rooms should be built in which water can be kept, together with any food that the pupil may bring for their mid-day meal. The floors of these rooms should be of brick, stone or concrete. For Primary schools, it is not necessary to build separate water-rooms, but a small portion of the verandah may be enclosed for the purpose.(Hygiene Conference.)